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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 52(2)(c) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(c)The audited results for the year shall be submitted to the recognised stock exchange(s) in the same format as is applicable for half-yearly financial results.