Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 199] [Entire Act] State of Telangana - Subsection Section 199(2) in Telangana District Boards Act, 1955 (2)Such rules may be general for all Boards or may be special for the whole or any part of the area subject to the jurisdiction of anyone or more Boards, as the Government may direct.
