Section 181(2)(c) in The Punjab Panchayati Raj Act, 1994

[Cites 0, Cited by 0] [Section 181(2)] [Section 181] [Entire Act]

(c)give advice to a Panchayat Samiti, or its own motion or on the requirement of the State Government or at the request of a Panchayat Samiti;

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