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State of Madhya Pradesh - Section

Section 11 in The M.P. Electricity Reforms First Transfer Scheme Rules, 2003

11. Transfer by operation of law.

- The transfer under these Scheme Rules shall be operated and be effective pursuant to action of the State Government by publishing these Scheme Rules and Orders issued in terms of these Scheme Rules and without any further act, deed or thing to be done by the State Government, Board, transferees or any other person, subject to the terms and conditions of these Scheme Rules.