Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Karnataka - Subsection

Section 28(4) in Sri Malai Mahadeswaraswamy Kshethra Development Authority Act, 2013

(4)The auditor shall, for the purposes of the audit, have access to all the accounts and other records of the Authority.