Bombay High Court
Dewan Housing Finance Corp. Ltd. (Dhfl) ... vs State Of Maharashtra And Ors on 31 July, 2019
Bench: A.A. Sayed, Prakash D. Naik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION STAMP NO. 18551 OF 2019
Dewan Housing Finance Corp. Ltd. (dhfl) ....Petitioner
Through Pravin M Shinde
V/S
State Of Maharashtra And Ors ....Respondent
Mr. Sidharath Samantaray i/by Mr.Sanjay Anabhawane for Petitioner.
Mr. V.S. Gokhale, B Panel counsel for State/R. No. 1 To 4.
CORAM : A.A. SAYED &
PRAKASH D. NAIK, JJ
DATE : 31st July, 2019
P.C. :
At the request of learned AGP for State, Stand over to
02/08/2019.
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