Bombay High Court
Pappu @ Popat Ratan Vir vs The State Of Maharashtra on 17 October, 2022
Author: Prakash D. Naik
Bench: Prakash D. Naik
1038-BA-2675-2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL BAIL APPLICATION NO. 2675 OF 2022
Pappu @ Popat Ratan Vir ...Applicant
Versus
The State Of Maharashtra ...Respondent
....
Mr. Vivekanand Krishna i/by Mr. Abhijit A. Dixit, Advocate for the
Applicant.
Mr. N.B.Patil, APP for the Respondent - State.
....
CORAM : PRAKASH D. NAIK, J.
DATE : 17th OCTOBER, 2022. PER COURT:
1. It is submitted that the applicant is suffering from paralysis.
He is in custody since last one year. Stand over to 16 th November, 2022. To be listed 'High on Board'.
(PRAKASH D. NAIK, J.) Digitally signed by SAJAKALI SAJAKALI LIYAKAT JAMADAR LIYAKAT Date:
JAMADAR 2022.10.18
20:07:38
+0530
Sajakali Jamadar 1 of 1