Section 35(2)(g) in The Maharashtra Acupuncture System of Therapy Act, 2015

[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(2)(g) in The Maharashtra Acupuncture System of Therapy Act, 2015

(g)the procedure to be followed by the Council in,-

(i)conducting an enquiry under sub-section (3) of section 22 ;

(ii)disposing of appeals from the decision of the Registrar ;