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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(1) in The Shree Sai Baba Sansthan Trust (Shirdi) Act, 2004

(1)A member shall be appointed for a period of three years:Provided that, the term of office of such out-going members shall be deemed to extend to and expire with, the date on which the notification constituting the new Committee is published in the Official Gazette.