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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(1) in Orissa Rural Infrastructure and Socio-Economic Development Rules, 2005

(1)The sum specified in Sub-section (2) of Section 3 and Sub-section (2) of Section 4 and Sub-section (3) of Section 11 shall be collected through the usual machinery for collection of mining revenue.