Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

The Commissioner Of Income Tax - ... vs Adobe Systems Software Ireland Ltd on 13 December, 2023

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

                                    $~36
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    ITA 753/2023, CM APPL. 64439/2023 & 64440/2023
                                         THE COMMISSIONER OF INCOME TAX - INTERNATIONAL
                                         TAXATION -1
                                                                                         ..... Appellant
                                                         Through: Mr Pratyaksh Gupta, Standing
                                                                   Counsel.

                                                                                      versus

                                                ADOBE SYSTEMS SOFTWARE IRELAND LTD
                                                                                                                                       ..... Respondent
                                                                                      Through:                 Mr Vishal Kalra, Adv.

                                                CORAM:
                                                HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                                HON'BLE MR. JUSTICE GIRISH KATHPALIA
                                                             ORDER

% 13.12.2023 [Physical Hearing/Hybrid Hearing (as per request)]

1. An adjournment slip has been moved on behalf of the appellant/revenue.

2. Mr Vishal Kalra, learned counsel, who appears on behalf of respondent/assessee, says that the request can be acceded to, and the matter be listed on 15.12.2023 when connected matters are listed for hearing.

3. Accordingly, list the above-captioned appeal on 15.12.2023.

RAJIV SHAKDHER, J GIRISH KATHPALIA, J DECEMBER 13, 2023/RY Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/12/2023 at 22:49:28