Delhi High Court - Orders
The Commissioner Of Income Tax - ... vs Adobe Systems Software Ireland Ltd on 13 December, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 753/2023, CM APPL. 64439/2023 & 64440/2023
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL
TAXATION -1
..... Appellant
Through: Mr Pratyaksh Gupta, Standing
Counsel.
versus
ADOBE SYSTEMS SOFTWARE IRELAND LTD
..... Respondent
Through: Mr Vishal Kalra, Adv.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 13.12.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. An adjournment slip has been moved on behalf of the appellant/revenue.
2. Mr Vishal Kalra, learned counsel, who appears on behalf of respondent/assessee, says that the request can be acceded to, and the matter be listed on 15.12.2023 when connected matters are listed for hearing.
3. Accordingly, list the above-captioned appeal on 15.12.2023.
RAJIV SHAKDHER, J GIRISH KATHPALIA, J DECEMBER 13, 2023/RY Click here to check corrigendum, if any This is a digitally signed order.
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