Punjab-Haryana High Court
Yashpal Singh @ Yespal Singh vs M/S A.P.L Apollo Tubes Ltd And Another on 5 December, 2024
Neutral Citation No:=2024:PHHC:162376
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
110 CWP-32874-2024
Date of decision: 05.12.2024
YASHPAL SINGH @ YESPAL SINGH ....PETITIONER
Vs.
M/S A.P.L. APLLO TUBES LTD. AND ANOTHER ...RESPONDENTS
CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL
Present: Mr. Abhilaksh Grover, Advocate
for the petitioner.
****
JAGMOHAN BANSAL, J (ORAL)
1. Mr. Abhilaksh Grover, Advocate, at the outset, seeks permission to withdraw the present petition with liberty to approach the Court of competent jurisdiction.
2. Dismissed as withdrawn with liberty to raise all issues before the Court of competent jurisdiction.
05.12.2024 [JAGMOHAN BANSAL]
manoj JUDGE
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
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