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Punjab-Haryana High Court

Yashpal Singh @ Yespal Singh vs M/S A.P.L Apollo Tubes Ltd And Another on 5 December, 2024

                                          Neutral Citation No:=2024:PHHC:162376




      IN THE HIGH COURT OF PUNJAB & HARYANA
                       AT CHANDIGARH

110                                               CWP-32874-2024
                                                  Date of decision: 05.12.2024

YASHPAL SINGH @ YESPAL SINGH                                  ....PETITIONER
                                   Vs.
M/S A.P.L. APLLO TUBES LTD. AND ANOTHER                            ...RESPONDENTS

CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL

Present:        Mr. Abhilaksh Grover, Advocate
                for the petitioner.

                      ****

JAGMOHAN BANSAL, J (ORAL)

1. Mr. Abhilaksh Grover, Advocate, at the outset, seeks permission to withdraw the present petition with liberty to approach the Court of competent jurisdiction.

2. Dismissed as withdrawn with liberty to raise all issues before the Court of competent jurisdiction.





05.12.2024                                              [JAGMOHAN BANSAL]
manoj                                                       JUDGE

                      Whether speaking/reasoned         Yes/No
                      Whether reportable                Yes/No




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