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[Cites 0, Cited by 0] [Section 64(3)] [Section 64] [Entire Act]

State of Madhya Pradesh - Subsection

Section 64(3)(b) in The M.P. Panchayat Nirvachan Niyam, 1995

(b)such tendered ballot paper and its counterfoil shall be endorsed on the hack with the words "Tendered ballot paper" by the Presiding Officer in his own hand and signed by him.