Section 321(1)(b) in Jharkhand Municipal Act, 2011
(b)prescribe and regulate the construction, dimensions, ventilation, lighting, cleansing, drainage and water supply of the dairies and cattle-sheds in the occupation of persons following the trade of dairymen or sellers of milk or milk products, and providing for the inspection of milch cattle and for securing the cleanliness of milk stores, milk shops and vessels used by such seller or dairymen for milk and milk products,