Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 4 vs Winners Business Link (P) Ltd. on 4 December, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.27 + 54 COURT NO.6 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)..../2017 (Diary No(s). 36255/2017)
(Arising out of impugned final judgment and order dated 06-06-2017
in TA No. 333/2017 passed by the High Court Of Gujarat At
Ahmedabad)
PR. COMMISSIONER OF INCOME TAX 4 Petitioner(s)
VERSUS
WINNERS BUSINESS LINK (P) LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.121332/2017-CONDONATION OF DELAY
IN FILING and IA No.121334/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
ITEM 54
SPECIAL LEAVE PETITION (CIVIL) No. 26752 of 2015
Date : 04-12-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Y.P. Adhyaru, Sr. Adv.
Ms. Rekha Pandey, Adv.
Ms. Purnima Bhatt, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
As prayed for, list these matters on 8.12.2017.
(B.PARVATHI) (MALA KUMARI SHARMA) COURT MASTER Signature Not Verified BRANCH OFFICER Digitally signed by BALA PARVATHI Date: 2017.12.06 16:58:19 IST Reason: