Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 141 in The Railway Protection Force Rules, 1987 141. A member of the Force, under suspension or deemed to have been placed undersuspension, shall draw subsistence allowance and other allowances in accordancewith extant Railway Rules.
