Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act] Union of India - Subsection Section 47(1)(a) in Life Insurance Corporation of India (Staff) Regulations, 1960 (a)denies or varies to his disadvantage his salary or other conditions of service as regulated by any orders, regulations, rules or agreements; or