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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34(2) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(2)The accounts and the balance sheet shall be submitted by the Board to the State Government which shall cause an audit to be carried out by the Examiner, Local Fund Accounts, Uttar Pradesh.