Madras High Court
M/S Sundaram Finance Ltd vs Mr.V. Chandrasekar on 16 December, 2024
Arb.O.P(Com.Div)Nos.509 to 522 of 2024
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 16-12-2024
CORAM
THE HONOURABLE MR JUSTICE P.B. BALAJI
Arb O.P(COM.DIV.) NO. 509 of 2024
AND
ARB O.P(COM.DIV.) NO. 520 OF 2024,ARB O.P(COM.DIV.) NO.
513 OF 2024,ARB O.P(COM.DIV.) NO. 514 OF 2024,ARB
O.P(COM.DIV.) NO. 518 OF 2024,ARB O.P(COM.DIV.) NO. 510
OF 2024,ARB O.P(COM.DIV.) NO. 517 OF 2024,ARB
O.P(COM.DIV.) NO. 521 OF 2024,ARB O.P(COM.DIV.) NO. 515
OF 2024,ARB O.P(COM.DIV.) NO. 516 OF 2024,ARB
O.P(COM.DIV.) NO. 519 OF 2024,ARB O.P(COM.DIV.) NO. 522
OF 2024,ARB O.P(COM.DIV.) NO. 511 OF 2024,ARB
O.P(COM.DIV.) NO. 512 OF 2024
M/S SUNDARAM FINANCE LTD
NO 21 PATULLOS ROAD CHENNAI 600 002
REPRESENTED BY ITS AUTHORIZED
SIGNATORY MR.SRINIVASAN R
APPELLANT(S)
Vs
MR.V. CHANDRASEKAR
S/O.MR.S.VELMURUGAN GNANAMBIGAI BUS
SERVICE,NO.284,MARKET
ROAD,ARNI,TIRUVANNAMALAI-632301 ALSO
AT,MR.V.CHANDRASEKAR
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
STREET,KIZIYAPETTAI POLUR
TK,KALAMBUR,TIRUVANNAMALAI-606903
AND 2 OTHERS
RESPONDENT(S)
1/22
https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/06/2025 01:01:57 pm )
Arb.O.P(Com.Div)Nos.509 to 522 of 2024
Arb O.P(COM.DIV.) NO. 520 of 2024
M/s Sundaram Finance Ltd
NO 21 PATULLOS ROAD CHENNAI-600 002,
REPRESENTED BY ITS AUTHORIZED
SIGNATORY MR.SRINIVASAN R
APPELLANT(S)
Vs
MR.V. RAMALINGAM
NO 21 PATULLOS ROAD CHENNAI-600 002,
REPRESENTED BY ITS AUTHORIZED
SIGNATORY MR.SRINIVASAN R AND 2
OTHERS
RESPONDENT(S)
Arb O.P(COM.DIV.) NO. 513 of 2024
M s Sundaram Finance Ltd
NO 21 PATULLOS ROAD CHENNAI-600 002,
REPRESENTED BY ITS AUTHORIZED
SIGNATORY MR.SRINIVASAN R
APPELLANT(S)
Vs
MR.V. CHANDRASEKAR
NO 21 PATULLOS ROAD CHENNAI-600 002,
REPRESENTED BY ITS AUTHORIZED
SIGNATORY MR.SRINIVASAN R AND 2
OTHERS
RESPONDENT(S)
Arb O.P(COM.DIV.) NO. 514 of 2024
M/s Sundaram Finance Ltd
NO 21 PATULLOS ROAD CHENNAI-600 002,
REPRESENTED BY ITS AUTHORIZED
SIGNATORY MR.SRINIVASAN R
APPELLANT(S)
Vs
2/22
https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/06/2025 01:01:57 pm )
Arb.O.P(Com.Div)Nos.509 to 522 of 2024
Mr.G.Sathish Kumar
NO 21 PATULLOS ROAD CHENNAI-600 002,
REPRESENTED BY ITS AUTHORIZED
SIGNATORY MR.SRINIVASAN R AND 2
OTHERS
RESPONDENT(S)
Arb O.P(COM.DIV.) NO. 518 of 2024
M/s Sundaram Finance Ltd
NO 21 PATULLOS ROAD CHENNAI-600 002,
REPRESENTED BY ITS AUTHORIZED
SIGNATORY MR.SRINIVASAN R
APPELLANT(S)
Vs
MR.V. RAMALINGAM
NO 21 PATULLOS ROAD CHENNAI-600 002,
REPRESENTED BY ITS AUTHORIZED
SIGNATORY MR.SRINIVASAN R AND 2
OTHERS
RESPONDENT(S)
Arb O.P(COM.DIV.) NO. 510 of 2024
M/s Sundaram Finance Ltd
NO 21 PATULLOS ROAD CHENNAI 600 002
REPRESENTED BY ITS AUTHORIZED
SIGNATORY MR.SRINIVASAN R
APPELLANT(S)
Vs
Mr.V. Chandrasekar
NO 21 PATULLOS ROAD CHENNAI 600 002
REPRESENTED BY ITS AUTHORIZED
SIGNATORY MR.SRINIVASAN R AND 2
OTHERS
RESPONDENT(S)
3/22
https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/06/2025 01:01:57 pm )
Arb.O.P(Com.Div)Nos.509 to 522 of 2024
Arb O.P(COM.DIV.) NO. 517 of 2024
M/s Sundaram Finance Ltd
NO 21 PATULLOS ROAD CHENNAI-600 002,
REPRESENTED BY ITS AUTHORIZED
SIGNATORY MR.SRINIVASAN R
APPELLANT(S)
Vs
Mr.G.Sathish Kumar
NO 21 PATULLOS ROAD CHENNAI-600 002,
REPRESENTED BY ITS AUTHORIZED
SIGNATORY MR.SRINIVASAN R AND 2
OTHERS
RESPONDENT(S)
Arb O.P(COM.DIV.) NO. 521 of 2024
M/s Sundaram Finance Ltd
NO 21 PATULLOS ROAD CHENNAI-600 002,
REPRESENTED BY ITS AUTHORIZED
SIGNATORY MR.SRINIVASAN R
APPELLANT(S)
Vs
MR.V. RAMALINGAM
NO 21 PATULLOS ROAD CHENNAI-600 002,
REPRESENTED BY ITS AUTHORIZED
SIGNATORY MR.SRINIVASAN R AND 2
OTHERS
RESPONDENT(S)
Arb O.P(COM.DIV.) NO. 515 of 2024
M/s Sundaram Finance Ltd
NO 21 PATULLOS ROAD CHENNAI-600 002,
REPRESENTED BY ITS AUTHORIZED
SIGNATORY MR.SRINIVASAN R
APPELLANT(S)
Vs
4/22
https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/06/2025 01:01:57 pm )
Arb.O.P(Com.Div)Nos.509 to 522 of 2024
Mr.G.Sathish Kumar
NO 21 PATULLOS ROAD CHENNAI-600 002,
REPRESENTED BY ITS AUTHORIZED
SIGNATORY MR.SRINIVASAN R AND 2
OTHERS
RESPONDENT(S)
Arb O.P(COM.DIV.) NO. 516 of 2024
M/s Sundaram Finance Ltd
NO 21 PATULLOS ROAD CHENNAI-600 002,
REPRESENTED BY ITS AUTHORIZED
SIGNATORY MR.SRINIVASAN R
APPELLANT(S)
Vs
Mr.G.Sathish Kumar
NO 21 PATULLOS ROAD CHENNAI-600 002,
REPRESENTED BY ITS AUTHORIZED
SIGNATORY MR.SRINIVASAN R AND 2
OTHERS
RESPONDENT(S)
Arb O.P(COM.DIV.) NO. 519 of 2024
M/s Sundaram Finance Ltd
NO 21 PATULLOS ROAD CHENNAI-600 002,
REPRESENTED BY ITS AUTHORIZED
SIGNATORY MR.SRINIVASAN R
APPELLANT(S)
Vs
MR.V. RAMALINGAM
NO 21 PATULLOS ROAD CHENNAI-600 002,
REPRESENTED BY ITS AUTHORIZED
SIGNATORY MR.SRINIVASAN R AND 2
OTHERS
RESPONDENT(S)
5/22
https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/06/2025 01:01:57 pm )
Arb.O.P(Com.Div)Nos.509 to 522 of 2024
Arb O.P(COM.DIV.) NO. 522 of 2024
M/s Sundaram Finance Ltd
NO 21 PATULLOS ROAD CHENNAI-600 002,
REPRESENTED BY ITS AUTHORIZED
SIGNATORY MR.SRINIVASAN R
APPELLANT(S)
Vs
MR.V. RAMALINGAM
NO 21 PATULLOS ROAD CHENNAI-600 002,
REPRESENTED BY ITS AUTHORIZED
SIGNATORY MR.SRINIVASAN R AND 2
OTHERS
RESPONDENT(S)
Arb O.P(COM.DIV.) NO. 511 of 2024
M/s Sundaram Finance Ltd
NO 21 PATULLOS ROAD CHENNAI-600 002,
REPRESENTED BY ITS AUTHORIZED
SIGNATORY MR.SRINIVASAN R
APPELLANT(S)
Vs
Mr.V. Chandrasekar
NO 21 PATULLOS ROAD CHENNAI-600 002,
REPRESENTED BY ITS AUTHORIZED
SIGNATORY MR.SRINIVASAN R AND 2
OTHERS
RESPONDENT(S)
Arb O.P(COM.DIV.) NO. 512 of 2024
M/s Sundaram Finance Ltd
NO 21 PATULLOS ROAD CHENNAI-600 002,
REPRESENTED BY ITS AUTHORIZED
SIGNATORY MR.SRINIVASAN R
APPELLANT(S)
Vs
6/22
https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/06/2025 01:01:57 pm )
Arb.O.P(Com.Div)Nos.509 to 522 of 2024
Mr.V. Chandrasekar
NO 21 PATULLOS ROAD CHENNAI-600 002,
REPRESENTED BY ITS AUTHORIZED
SIGNATORY MR.SRINIVASAN R AND 2
OTHERS
RESPONDENT(S)
Arb O.P(COM.DIV.) NO. 509 of 2024
For Appellant(s):
M.ARUNACHALAM
M.NAGALAKSHMI
9940654596
For Respondent(s):
COURT NOTICE AWAIT SERVICES
P/N-R1-MR.V. CHANDRASEKAR
S/O.MR.S.VELMURUGAN GNANAMBIGAI BUS
SERVICE,NO.284,MARKET
ROAD,ARNI,TIRUVANNAMALAI-632301 ALSO
AT,MR.V.CHANDRASEKAR
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
STREET,KIZIYAPETTAI POLUR
TK,KALAMBUR,TIRUVANNAMALAI-606903
P/N-R2-MR.V. RAMALINGAM S/O
MR.S.VELMURUGAN,GNANAMBIGAI BUS
SERVICE NO 284 MARKET
ROAD,ARNI,TIRUVANNAMALAI -632301 ALSO
AT/MR.V.RAMALINGAM
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
STREET,KIZIYAPETTAI POLUR
TK,KALAMBUR,TIRUVANNAMALAI-606903
P/N-R3- MR.D.SELVARAJU
ADVOCATE/ARBITRATOR NO. 303, NEW LAW
CHAMBERS, HIGH COURT
BUILDINGS,CHENNAI-600104 ALSO
AT,MR.D.SELVARAJU
ADVOCATE/ARBITRATOR
NO.62,B.RAMACHANDRA AATHITHANAR
7/22
https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/06/2025 01:01:57 pm )
Arb.O.P(Com.Div)Nos.509 to 522 of 2024
ROAD,4TH MAIN ROAD,GANDHI
NAGAR,ADYAR,CHENNAI-600020.
P/N-AOS.D.NO.48397 12/12/2024
Arb O.P(COM.DIV.) NO. 520 of 2024
For Appellant(s):
M/S.M.ARUNACHALAM
M.NAGALAKSHMI
9940654596
For Respondent(s):
COURT NOTICE AWAIT SERVICES
P/N-R1-MR.V. CHANDRASEKAR
S/O.MR.S.VELMURUGAN GNANAMBIGAI BUS
SERVICE,NO.284,MARKET
ROAD,ARNI,TIRUVANNAMALAI-632301 ALSO
AT,MR.V.CHANDRASEKAR
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
STREET,KIZIYAPETTAI POLUR
TK,KALAMBUR,TIRUVANNAMALAI-606903
P/N-R2-MR.V. RAMALINGAM S/O
MR.S.VELMURUGAN,GNANAMBIGAI BUS
SERVICE NO 284 MARKET
ROAD,ARNI,TIRUVANNAMALAI -632301 ALSO
AT/MR.V.RAMALINGAM
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
STREET,KIZIYAPETTAI POLUR
TK,KALAMBUR,TIRUVANNAMALAI-606903
P/N-R3- MR.D.SELVARAJU
ADVOCATE/ARBITRATOR NO. 303, NEW LAW
CHAMBERS, HIGH COURT
BUILDINGS,CHENNAI-600104 ALSO
AT,MR.D.SELVARAJU
ADVOCATE/ARBITRATOR
NO.62,B.RAMACHANDRA AATHITHANAR
ROAD,4TH MAIN ROAD,GANDHI
NAGAR,ADYAR,CHENNAI-600020.
P/N-AOS.D.NO.48393, 12/12/2024
8/22
https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/06/2025 01:01:57 pm )
Arb.O.P(Com.Div)Nos.509 to 522 of 2024
Arb O.P(COM.DIV.) NO. 513 of 2024
For Appellant(s):
M/S.M.ARUNACHALAM
M.NAGALAKSHMI
9940654596
For Respondent(s):
COURT NOTICE AWAIT SERVICES
P/N-R1-MR.V. CHANDRASEKAR
S/O.MR.S.VELMURUGAN GNANAMBIGAI BUS
SERVICE,NO.284,MARKET
ROAD,ARNI,TIRUVANNAMALAI-632301 ALSO
AT,MR.V.CHANDRASEKAR
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
STREET,KIZIYAPETTAI POLUR
TK,KALAMBUR,TIRUVANNAMALAI-606903
P/N-R2-MR.V. RAMALINGAM S/O
MR.S.VELMURUGAN,GNANAMBIGAI BUS
SERVICE NO 284 MARKET
ROAD,ARNI,TIRUVANNAMALAI -632301 ALSO
AT/MR.V.RAMALINGAM
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
STREET,KIZIYAPETTAI POLUR
TK,KALAMBUR,TIRUVANNAMALAI-606903
P/N-R3- MR.D.SELVARAJU
ADVOCATE/ARBITRATOR NO. 303, NEW LAW
CHAMBERS, HIGH COURT
BUILDINGS,CHENNAI-600104 ALSO
AT,MR.D.SELVARAJU
ADVOCATE/ARBITRATOR
NO.62,B.RAMACHANDRA AATHITHANAR
ROAD,4TH MAIN ROAD,GANDHI
NAGAR,ADYAR,CHENNAI-600020.
P/N-AOS.D.NO.48403, 12/12/2024
9/22
https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/06/2025 01:01:57 pm )
Arb.O.P(Com.Div)Nos.509 to 522 of 2024
Arb O.P(COM.DIV.) NO. 514 of 2024
For Appellant(s):
M/S.M.ARUNACHALAM
M.NAGALAKSHMI
9940654596
For Respondent(s):
COURT NOTICE AWAIT SERVICES
P/N-R1-MR.V. CHANDRASEKAR
S/O.MR.S.VELMURUGAN GNANAMBIGAI BUS
SERVICE,NO.284,MARKET
ROAD,ARNI,TIRUVANNAMALAI-632301 ALSO
AT,MR.V.CHANDRASEKAR
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
STREET,KIZIYAPETTAI POLUR
TK,KALAMBUR,TIRUVANNAMALAI-606903
P/N-R2-MR.V. RAMALINGAM S/O
MR.S.VELMURUGAN,GNANAMBIGAI BUS
SERVICE NO 284 MARKET
ROAD,ARNI,TIRUVANNAMALAI -632301 ALSO
AT/MR.V.RAMALINGAM
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
STREET,KIZIYAPETTAI POLUR
TK,KALAMBUR,TIRUVANNAMALAI-606903
P/N-R3- MR.D.SELVARAJU
ADVOCATE/ARBITRATOR NO. 303, NEW LAW
CHAMBERS, HIGH COURT
BUILDINGS,CHENNAI-600104 ALSO
AT,MR.D.SELVARAJU
ADVOCATE/ARBITRATOR
NO.62,B.RAMACHANDRA AATHITHANAR
ROAD,4TH MAIN ROAD,GANDHI
NAGAR,ADYAR,CHENNAI-600020.
P/N-AOS.D.NO. 48401,12/12/2024
10/22
https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/06/2025 01:01:57 pm )
Arb.O.P(Com.Div)Nos.509 to 522 of 2024
Arb O.P(COM.DIV.) NO. 518 of 2024
For Appellant(s):
M/S.M.ARUNACHALAM
M.NAGALAKSHMI
9940654596
For Respondent(s):
COURT NOTICE AWAIT SERVICES
P/N-R1-MR.V. CHANDRASEKAR
S/O.MR.S.VELMURUGAN GNANAMBIGAI BUS
SERVICE,NO.284,MARKET
ROAD,ARNI,TIRUVANNAMALAI-632301 ALSO
AT,MR.V.CHANDRASEKAR
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
STREET,KIZIYAPETTAI POLUR
TK,KALAMBUR,TIRUVANNAMALAI-606903
P/N-R2-MR.V. RAMALINGAM S/O
MR.S.VELMURUGAN,GNANAMBIGAI BUS
SERVICE NO 284 MARKET
ROAD,ARNI,TIRUVANNAMALAI -632301 ALSO
AT/MR.V.RAMALINGAM
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
STREET,KIZIYAPETTAI POLUR
TK,KALAMBUR,TIRUVANNAMALAI-606903
P/N-R3- MR.D.SELVARAJU
ADVOCATE/ARBITRATOR NO. 303, NEW LAW
CHAMBERS, HIGH COURT
BUILDINGS,CHENNAI-600104 ALSO
AT,MR.D.SELVARAJU
ADVOCATE/ARBITRATOR
NO.62,B.RAMACHANDRA AATHITHANAR
ROAD,4TH MAIN ROAD,GANDHI
NAGAR,ADYAR,CHENNAI-600020.
P/N-AOS.D.NO.48390, 12/12/2024
Arb O.P(COM.DIV.) NO. 510 of 2024
For Appellant(s):
11/22
https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/06/2025 01:01:57 pm )
Arb.O.P(Com.Div)Nos.509 to 522 of 2024
M/S.M.ARUNACHALAM
M/S.M.ARUNACHALAM
M.NAGALAKSHMI
9940654596
For Respondent(s):
COURT NOTICE AWAIT SERVICES
P/N-R1-MR.V. CHANDRASEKAR
S/O.MR.S.VELMURUGAN GNANAMBIGAI BUS
SERVICE,NO.284,MARKET
ROAD,ARNI,TIRUVANNAMALAI-632301 ALSO
AT,MR.V.CHANDRASEKAR
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
STREET,KIZIYAPETTAI POLUR
TK,KALAMBUR,TIRUVANNAMALAI-606903
P/N-R2-MR.V. RAMALINGAM S/O
MR.S.VELMURUGAN,GNANAMBIGAI BUS
SERVICE NO 284 MARKET
ROAD,ARNI,TIRUVANNAMALAI -632301 ALSO
AT/MR.V.RAMALINGAM
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
STREET,KIZIYAPETTAI POLUR
TK,KALAMBUR,TIRUVANNAMALAI-606903
P/N-R3- MR.D.SELVARAJU
ADVOCATE/ARBITRATOR NO. 303, NEW LAW
CHAMBERS, HIGH COURT
BUILDINGS,CHENNAI-600104 ALSO
AT,MR.D.SELVARAJU
ADVOCATE/ARBITRATOR
NO.62,B.RAMACHANDRA AATHITHANAR
ROAD,4TH MAIN ROAD,GANDHI
NAGAR,ADYAR,CHENNAI-600020.
P/N-AOS.D.NO.48394, 12/12/2024
Arb O.P(COM.DIV.) NO. 517 of 2024
For Appellant(s):
M/S.M.ARUNACHALAM
M/S.M.ARUNACHALAM
12/22
https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/06/2025 01:01:57 pm )
Arb.O.P(Com.Div)Nos.509 to 522 of 2024
M.NAGALAKSHMI
9940654596
For Respondent(s):
COURT NOTICE AWAIT SERVICES
P/N-R1-MR.V. CHANDRASEKAR
S/O.MR.S.VELMURUGAN GNANAMBIGAI BUS
SERVICE,NO.284,MARKET
ROAD,ARNI,TIRUVANNAMALAI-632301 ALSO
AT,MR.V.CHANDRASEKAR
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
STREET,KIZIYAPETTAI POLUR
TK,KALAMBUR,TIRUVANNAMALAI-606903
P/N-R2-MR.V. RAMALINGAM S/O
MR.S.VELMURUGAN,GNANAMBIGAI BUS
SERVICE NO 284 MARKET
ROAD,ARNI,TIRUVANNAMALAI -632301 ALSO
AT/MR.V.RAMALINGAM
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
STREET,KIZIYAPETTAI POLUR
TK,KALAMBUR,TIRUVANNAMALAI-606903
P/N-R3- MR.D.SELVARAJU
ADVOCATE/ARBITRATOR NO. 303, NEW LAW
CHAMBERS, HIGH COURT
BUILDINGS,CHENNAI-600104 ALSO
AT,MR.D.SELVARAJU
ADVOCATE/ARBITRATOR
NO.62,B.RAMACHANDRA AATHITHANAR
ROAD,4TH MAIN ROAD,GANDHI
NAGAR,ADYAR,CHENNAI-600020.
P/N-AOS.D.NO.48300, 12/12/2024
Arb O.P(COM.DIV.) NO. 521 of 2024
For Appellant(s):
M/S.M.ARUNACHALAM
M/S.M.ARUNACHALAM
M.NAGALAKSHMI
9940654596
13/22
https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/06/2025 01:01:57 pm )
Arb.O.P(Com.Div)Nos.509 to 522 of 2024
For Respondent(s):
COURT NOTICE AWAIT SERVICES
P/N-R1-MR.V. CHANDRASEKAR
S/O.MR.S.VELMURUGAN GNANAMBIGAI BUS
SERVICE,NO.284,MARKET
ROAD,ARNI,TIRUVANNAMALAI-632301 ALSO
AT,MR.V.CHANDRASEKAR
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
STREET,KIZIYAPETTAI POLUR
TK,KALAMBUR,TIRUVANNAMALAI-606903
P/N-R2-MR.V. RAMALINGAM S/O
MR.S.VELMURUGAN,GNANAMBIGAI BUS
SERVICE NO 284 MARKET
ROAD,ARNI,TIRUVANNAMALAI -632301 ALSO
AT/MR.V.RAMALINGAM
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
STREET,KIZIYAPETTAI POLUR
TK,KALAMBUR,TIRUVANNAMALAI-606903
P/N-R3- MR.D.SELVARAJU
ADVOCATE/ARBITRATOR NO. 303, NEW LAW
CHAMBERS, HIGH COURT
BUILDINGS,CHENNAI-600104 ALSO
AT,MR.D.SELVARAJU
ADVOCATE/ARBITRATOR
NO.62,B.RAMACHANDRA AATHITHANAR
ROAD,4TH MAIN ROAD,GANDHI
NAGAR,ADYAR,CHENNAI-600020.
P/N-AOS.D.NO.48395, 12/12/2024
Arb O.P(COM.DIV.) NO. 515 of 2024
For Appellant(s):
M/S.M.ARUNACHALAM
M/S.M.ARUNACHALAM
M.NAGALAKSHMI
9940654596
For Respondent(s):
COURT NOTICE AWAIT SERVICES
14/22
https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/06/2025 01:01:57 pm )
Arb.O.P(Com.Div)Nos.509 to 522 of 2024
P/N-R1-MR.V. CHANDRASEKAR
S/O.MR.S.VELMURUGAN GNANAMBIGAI BUS
SERVICE,NO.284,MARKET
ROAD,ARNI,TIRUVANNAMALAI-632301 ALSO
AT,MR.V.CHANDRASEKAR
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
STREET,KIZIYAPETTAI POLUR
TK,KALAMBUR,TIRUVANNAMALAI-606903
P/N-R2-MR.V. RAMALINGAM S/O
MR.S.VELMURUGAN,GNANAMBIGAI BUS
SERVICE NO 284 MARKET
ROAD,ARNI,TIRUVANNAMALAI -632301 ALSO
AT/MR.V.RAMALINGAM
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
STREET,KIZIYAPETTAI POLUR
TK,KALAMBUR,TIRUVANNAMALAI-606903
P/N-R3- MR.D.SELVARAJU
ADVOCATE/ARBITRATOR NO. 303, NEW LAW
CHAMBERS, HIGH COURT
BUILDINGS,CHENNAI-600104 ALSO
AT,MR.D.SELVARAJU
ADVOCATE/ARBITRATOR
NO.62,B.RAMACHANDRA AATHITHANAR
ROAD,4TH MAIN ROAD,GANDHI
NAGAR,ADYAR,CHENNAI-600020.
P/N-AOS.D.NO.48404, 12/12/2024
Arb O.P(COM.DIV.) NO. 516 of 2024
For Appellant(s):
M/S.M.ARUNACHALAM
M/S.M.ARUNACHALAM
M.NAGALAKSHMI
9940654596
For Respondent(s):
COURT NOTICE AWAIT SERVICES
P/N-R1-MR.V. CHANDRASEKAR
S/O.MR.S.VELMURUGAN GNANAMBIGAI BUS
15/22
https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/06/2025 01:01:57 pm )
Arb.O.P(Com.Div)Nos.509 to 522 of 2024
SERVICE,NO.284,MARKET
ROAD,ARNI,TIRUVANNAMALAI-632301 ALSO
AT,MR.V.CHANDRASEKAR
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
STREET,KIZIYAPETTAI POLUR
TK,KALAMBUR,TIRUVANNAMALAI-606903
P/N-R2-MR.V. RAMALINGAM S/O
MR.S.VELMURUGAN,GNANAMBIGAI BUS
SERVICE NO 284 MARKET
ROAD,ARNI,TIRUVANNAMALAI -632301 ALSO
AT/MR.V.RAMALINGAM
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
STREET,KIZIYAPETTAI POLUR
TK,KALAMBUR,TIRUVANNAMALAI-606903
P/N-R3- MR.D.SELVARAJU
ADVOCATE/ARBITRATOR NO. 303, NEW LAW
CHAMBERS, HIGH COURT
BUILDINGS,CHENNAI-600104 ALSO
AT,MR.D.SELVARAJU
ADVOCATE/ARBITRATOR
NO.62,B.RAMACHANDRA AATHITHANAR
ROAD,4TH MAIN ROAD,GANDHI
NAGAR,ADYAR,CHENNAI-600020.
P/N-AOS.D.NO. 48399,12/12/2024
Arb O.P(COM.DIV.) NO. 519 of 2024
For Appellant(s):
M/S.M.ARUNACHALAM
M/S.M.ARUNACHALAM
M.NAGALAKSHMI
9940654596
For Respondent(s):
COURT NOTICE AWAIT SERVICES
P/N-R1-MR.V. CHANDRASEKAR
S/O.MR.S.VELMURUGAN GNANAMBIGAI BUS
SERVICE,NO.284,MARKET
ROAD,ARNI,TIRUVANNAMALAI-632301 ALSO
16/22
https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/06/2025 01:01:57 pm )
Arb.O.P(Com.Div)Nos.509 to 522 of 2024
AT,MR.V.CHANDRASEKAR
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
STREET,KIZIYAPETTAI POLUR
TK,KALAMBUR,TIRUVANNAMALAI-606903
P/N-R2-MR.V. RAMALINGAM S/O
MR.S.VELMURUGAN,GNANAMBIGAI BUS
SERVICE NO 284 MARKET
ROAD,ARNI,TIRUVANNAMALAI -632301 ALSO
AT/MR.V.RAMALINGAM
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
STREET,KIZIYAPETTAI POLUR
TK,KALAMBUR,TIRUVANNAMALAI-606903
P/N-R3- MR.D.SELVARAJU
ADVOCATE/ARBITRATOR NO. 303, NEW LAW
CHAMBERS, HIGH COURT
BUILDINGS,CHENNAI-600104 ALSO
AT,MR.D.SELVARAJU
ADVOCATE/ARBITRATOR
NO.62,B.RAMACHANDRA AATHITHANAR
ROAD,4TH MAIN ROAD,GANDHI
NAGAR,ADYAR,CHENNAI-600020.
P/N-AOS.D.NO.48392, 12/12/2024
Arb O.P(COM.DIV.) NO. 522 of 2024
For Appellant(s):
M/S.M.ARUNACHALAM
M/S.M.ARUNACHALAM
M.NAGALAKSHMI
9940654596
For Respondent(s):
COURT NOTICE AWAIT SERVICES
P/N-R1-MR.V. CHANDRASEKAR
S/O.MR.S.VELMURUGAN GNANAMBIGAI BUS
SERVICE,NO.284,MARKET
ROAD,ARNI,TIRUVANNAMALAI-632301 ALSO
AT,MR.V.CHANDRASEKAR
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
17/22
https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/06/2025 01:01:57 pm )
Arb.O.P(Com.Div)Nos.509 to 522 of 2024
STREET,KIZIYAPETTAI POLUR
TK,KALAMBUR,TIRUVANNAMALAI-606903
P/N-R2-MR.V. RAMALINGAM S/O
MR.S.VELMURUGAN,GNANAMBIGAI BUS
SERVICE NO 284 MARKET
ROAD,ARNI,TIRUVANNAMALAI -632301 ALSO
AT/MR.V.RAMALINGAM
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
STREET,KIZIYAPETTAI POLUR
TK,KALAMBUR,TIRUVANNAMALAI-606903
P/N-R3- MR.D.SELVARAJU
ADVOCATE/ARBITRATOR NO. 303, NEW LAW
CHAMBERS, HIGH COURT
BUILDINGS,CHENNAI-600104 ALSO
AT,MR.D.SELVARAJU
ADVOCATE/ARBITRATOR
NO.62,B.RAMACHANDRA AATHITHANAR
ROAD,4TH MAIN ROAD,GANDHI
NAGAR,ADYAR,CHENNAI-600020.
P/N-AOS.D.NO.48396 12/12/2024
Arb O.P(COM.DIV.) NO. 511 of 2024
For Appellant(s):
M/S.M.ARUNACHALAM
M/S.M.ARUNACHALAM
M/S.M.ARUNACHALAM
M.NAGALAKSHMI
9940654596
For Respondent(s):
COURT NOTICE AWAIT SERVICES
P/N-R1-MR.V. CHANDRASEKAR
S/O.MR.S.VELMURUGAN GNANAMBIGAI BUS
SERVICE,NO.284,MARKET
ROAD,ARNI,TIRUVANNAMALAI-632301 ALSO
AT,MR.V.CHANDRASEKAR
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
STREET,KIZIYAPETTAI POLUR
18/22
https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/06/2025 01:01:57 pm )
Arb.O.P(Com.Div)Nos.509 to 522 of 2024
TK,KALAMBUR,TIRUVANNAMALAI-606903
P/N-R2-MR.V. RAMALINGAM S/O
MR.S.VELMURUGAN,GNANAMBIGAI BUS
SERVICE NO 284 MARKET
ROAD,ARNI,TIRUVANNAMALAI -632301 ALSO
AT/MR.V.RAMALINGAM
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
STREET,KIZIYAPETTAI POLUR
TK,KALAMBUR,TIRUVANNAMALAI-606903
P/N-R3- MR.D.SELVARAJU
ADVOCATE/ARBITRATOR NO. 303, NEW LAW
CHAMBERS, HIGH COURT
BUILDINGS,CHENNAI-600104 ALSO
AT,MR.D.SELVARAJU
ADVOCATE/ARBITRATOR
NO.62,B.RAMACHANDRA AATHITHANAR
ROAD,4TH MAIN ROAD,GANDHI
NAGAR,ADYAR,CHENNAI-600020.
P/N-AOS.D.NO.48391, 12/12/2024
Arb O.P(COM.DIV.) NO. 512 of 2024
For Appellant(s):
M/S.M.ARUNACHALAM
M/S.M.ARUNACHALAM
M/S.M.ARUNACHALAM
M.NAGALAKSHMI
9940654596
For Respondent(s):
COURT NOTICE AWAIT SERVICES
P/N-R1-MR.V. CHANDRASEKAR
S/O.MR.S.VELMURUGAN GNANAMBIGAI BUS
SERVICE,NO.284,MARKET
ROAD,ARNI,TIRUVANNAMALAI-632301 ALSO
AT,MR.V.CHANDRASEKAR
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
STREET,KIZIYAPETTAI POLUR
TK,KALAMBUR,TIRUVANNAMALAI-606903
19/22
https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/06/2025 01:01:57 pm )
Arb.O.P(Com.Div)Nos.509 to 522 of 2024
P/N-R2-MR.V. RAMALINGAM S/O
MR.S.VELMURUGAN,GNANAMBIGAI BUS
SERVICE NO 284 MARKET
ROAD,ARNI,TIRUVANNAMALAI -632301 ALSO
AT/MR.V.RAMALINGAM
S/O.MR.S.VELMURUGAN 69H,BAJAJNAI KOIL
STREET,KIZIYAPETTAI POLUR
TK,KALAMBUR,TIRUVANNAMALAI-606903
P/N-R3- MR.D.SELVARAJU
ADVOCATE/ARBITRATOR NO. 303, NEW LAW
CHAMBERS, HIGH COURT
BUILDINGS,CHENNAI-600104 ALSO
AT,MR.D.SELVARAJU
ADVOCATE/ARBITRATOR
NO.62,B.RAMACHANDRA AATHITHANAR
ROAD,4TH MAIN ROAD,GANDHI
NAGAR,ADYAR,CHENNAI-600020.
P/N-AOS.D.NO48398. 12/12/2024
*******
ORDER
Though these Original Petitions have been filed to terminate mandate of sole arbitrator for appointment of a new Arbitrator by way of substitution enabling the new Arbitrator to take up the matter from the stage where it was left by the earlier Arbitrator. The Arbitrator is present in person today. He has expressed his regret that because of some personal inconvenience, he was not in a position to proceed with the Arbitration. However, he would submit that if the Court is willing to permit him to continue the proceedings, he is ready to take up the 20/22 https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/06/2025 01:01:57 pm ) Arb.O.P(Com.Div)Nos.509 to 522 of 2024 mandate.
2. The learned counsel for the petitioner fairly submitted that he has no objections for Arbitrator already appointed by this Court to continue to act as the Sole Arbitrator and adjudicate the dispute between the petitioner and the respondent.
3. In view of the above, the Arbitration Original Petitions are dismissed. The learned Arbitrator appointed by this Court, shall fix next date of hearing and issue notice to both the petitioner as well as the respondents and shall endeavour to complete the proceedings based on the award on or before 28.02.2025.
16-12-2024 nvi P.B.BALAJI,J., 21/22 https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/06/2025 01:01:57 pm ) Arb.O.P(Com.Div)Nos.509 to 522 of 2024 nvi Arb O.P(COM.DIV.) NO. 509 of 2024 AND ARB O.P(COM.DIV.) NO. 520 OF 2024,ARB O.P(COM.DIV.) NO. 513 OF 2024,ARB O.P(COM.DIV.) NO. 514 OF 2024,ARB O.P(COM.DIV.) NO. 518 OF 2024,ARB O.P(COM.DIV.) NO. 510 OF 2024,ARB O.P(COM.DIV.) NO. 517 OF 2024,ARB O.P(COM.DIV.) NO. 521 OF 2024,ARB O.P(COM.DIV.) NO. 515 OF 2024,ARB O.P(COM.DIV.) NO. 516 OF 2024,ARB O.P(COM.DIV.) NO. 519 OF 2024,ARB O.P(COM.DIV.) NO. 522 OF 2024,ARB O.P(COM.DIV.) NO. 511 OF 2024,ARB O.P(COM.DIV.) NO. 512 OF 2024 16.12.2024 22/22 https://www.mhc.tn.gov.in/judis ( Uploaded on: 13/06/2025 01:01:57 pm )