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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(c) in The Rules for the Working and Management of the Central Aftercare Homes and District After-care Shelter, 1985

(c)be responsible for good discipline of the institutions and for efficient working of the production units. The Superintendent may issue administrative orders to meet emergency, reporting the circumstances of the case to the Inspector-General of Prisons and to the Managing Committee of the institution as soon as possible;