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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(1) in Gujarat Sales Tax (Second Amendment) Act, 1976

(1)after entry 26, the following entry shall be inserted, namely:-
1 2 3 4
"26A. Fish and all sea food. Four paise in the rupee Four paise in the rupee."