Section 3(2)(p) in The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(p)[ Revenue Divisional Officer or Revenue Divisional Officers having jurisdiction in the district. [Inserted by Act No. 15 of 2013, dated 7.3.2013]

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