Patna High Court - Orders
Sadhna Kumari @ Sadhana Kumari vs The State Of Bihar on 19 July, 2023
Bench: Chakradhari Sharan Singh, Madhuresh Prasad, Nawneet Kumar Pandey
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.8271 of 2021
======================================================
Pushpa Kumari
... ... Petitioner/s
Versus
The State of Bihar through the Principal Secretary & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10252 of 2012
======================================================
Sangeeta Kumari
... ... Petitioner/s
Versus
The Bhupendra Narayan Mandal University & Anr
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13379 of 2018
======================================================
Mushabbir Alam
... ... Petitioner/s
Versus
The Vice Chancellor, B. N. Mandal University and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 22992 of 2018
======================================================
Subhash Yadav
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14326 of 2019
======================================================
Raziya Khatun
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17350 of 2019
======================================================
Sandip Kumar
Patna High Court CWJC No.8271 of 2021(5) dt.19-07-2023
2/14
... ... Petitioner/s
Versus
Bhupendra Narayan Mandal University
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 20754 of 2019
======================================================
Nupur Kumari
... ... Petitioner/s
Versus
The B.N. Mandal University
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 23017 of 2019
======================================================
Neeraj Kumar,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 24625 of 2019
======================================================
Rajeev Kumar Raj
... ... Petitioner/s
Versus
The B.N. Mandal University
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 24828 of 2019
======================================================
Ashutosh Kumar Ashish
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 25306 of 2019
Patna High Court CWJC No.8271 of 2021(5) dt.19-07-2023
3/14
======================================================
Rahul Paswan
... ... Petitioner/s
Versus
The Bhupendra Narayan Mandal University
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2474 of 2020
======================================================
Sarita Kumari,
... ... Petitioner/s
Versus
B.N. Mandal University
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2813 of 2020
======================================================
Rajiv Kumar
... ... Petitioner/s
Versus
Bhupendra Narayan Mandal University
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3235 of 2020
======================================================
Dilnaz Perween
... ... Petitioner/s
Versus
The Vice Chancellor,
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4677 of 2020
======================================================
Pinki Kumari
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
Patna High Court CWJC No.8271 of 2021(5) dt.19-07-2023
4/14
with
Civil Writ Jurisdiction Case No. 6467 of 2020
======================================================
Jyoti Rani
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 48 of 2021
======================================================
Dipak Kumar yadav
... ... Petitioner/s
Versus
The Vice Chancellor,
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4118 of 2021
======================================================
Mukesh Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6568 of 2021
======================================================
Ratan Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6716 of 2021
======================================================
Priti Prerna
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court CWJC No.8271 of 2021(5) dt.19-07-2023
5/14
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7683 of 2021
======================================================
Savitree Kumari
... ... Petitioner/s
Versus
The Vice Chancellor, B.N. Mandal University,
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9920 of 2021
======================================================
Shashi Kumar Shashi
... ... Petitioner/s
Versus
The B.N. Mandal University
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11489 of 2021
======================================================
Indrajeet Kumar
... ... Petitioner/s
Versus
The Bhupendra Narayan Mandal University
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14509 of 2021
======================================================
Lucky Raj
... ... Petitioner/s
Versus
The Bhupendra Narayan Mandal University Laloo Nagar Madhepura
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14863 of 2021
======================================================
Sunil Kumar Singh
... ... Petitioner/s
Patna High Court CWJC No.8271 of 2021(5) dt.19-07-2023
6/14
Versus
The Bhupendra Narayan Mandal University
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14902 of 2021
======================================================
Vivek Kumar
... ... Petitioner/s
Versus
The Bhupendra Narayan Mandal University Laloo Nagar Madhepura through
its Vice - Chancellor
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17183 of 2021
======================================================
Amit Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17203 of 2021
======================================================
Sadhna Kumari @ Sadhana Kumari
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17668 of 2021
======================================================
Moni Kumari
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17982 of 2021
======================================================
Patna High Court CWJC No.8271 of 2021(5) dt.19-07-2023
7/14
Mukesh Kumar Sah
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18300 of 2021
======================================================
Samima Khatun
... ... Petitioner/s
Versus
The State of Bihar through the Principal Secretary,
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18556 of 2021
======================================================
Md. Abu Talib @ Mohammad Abu Talib @ Abu Talib
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19778 of 2021
======================================================
Sagufta Praven @ Sagufta Parween
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 20061 of 2021
======================================================
Priyanka Kumari
... ... Petitioner/s
Versus
The Bhupendra Narayan Mandal University
... ... Respondent/s
======================================================
with
Patna High Court CWJC No.8271 of 2021(5) dt.19-07-2023
8/14
Civil Writ Jurisdiction Case No. 20226 of 2021
======================================================
Raginee Saraswati
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 20301 of 2021
======================================================
Kamlesh Kumar Jha
... ... Petitioner/s
Versus
The Vice Chancellor
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 20590 of 2021
======================================================
Neha Raj
... ... Petitioner/s
Versus
The Vice-Chancellor, Bhupendra Narayan Mandal University (B.N. Mandal
University)
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 20738 of 2021
======================================================
Dhiraj Kumar
... ... Petitioner/s
Versus
B.N. Mandal University
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1589 of 2022
======================================================
Priyanka Kumari
... ... Petitioner/s
Versus
The State of Bihar
Patna High Court CWJC No.8271 of 2021(5) dt.19-07-2023
9/14
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4196 of 2022
======================================================
Rajeev Kumar @ Rajiv Kumar
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4400 of 2022
======================================================
Sajda Parveen,
... ... Petitioner/s
Versus
The State of Bihar,
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4616 of 2022
======================================================
Ganesh Kumar Prabhat @ Ganesh Chandra Prabhat
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5569 of 2022
======================================================
Taskina Khatun
... ... Petitioner/s
Versus
The Bhupendra Narayan Mandal University,
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5749 of 2022
======================================================
Monika Kumari,
... ... Petitioner/s
Versus
The Bhupendra Narayan Mandal University,
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6379 of 2022
======================================================
Ankita Kumari
... ... Petitioner/s
Patna High Court CWJC No.8271 of 2021(5) dt.19-07-2023
10/14
Versus
The Bhupendra Narayan Mandal University
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7818 of 2022
======================================================
Jyotsna Kumari
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13615 of 2022
======================================================
Suman Kumar
... ... Petitioner/s
Versus
The Vice Chancellor B.N. Mandal University
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14871 of 2022
======================================================
Archana Kumari
... ... Petitioner/s
Versus
The Bhupendra Narayan Mandal University
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15896 of 2022
======================================================
Md. Kasid Alam
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 8271 of 2021)
For the Petitioner/s : Mr. Vinodanand Mishra, Advocate
Mr. Vinod Kumar Jha, Advocate
For the Respondent/s : Mr. Prabhakar Jha, GP-27
Mr. Shankar Kumar Thakur, AC to GP-27
Mr. Ritesh Kumar, Advocate
Patna High Court CWJC No.8271 of 2021(5) dt.19-07-2023
11/14
(In Civil Writ Jurisdiction Case No. 10252 of 2012)
For the Petitioner/s : Mr.Diwakar Prasad Singh, Advocate
For the Respondent/s : Mr.Arbind Kumar, Advocate
Ms. Vandana Kishore, Advocate
(In Civil Writ Jurisdiction Case No. 13379 of 2018)
For the Petitioner/s : Mr.Devi Das Srivastava, Advocate
For the Respondent/s : Mr.Ritesh Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 22992 of 2018)
For the Petitioner/s : Mr.Sumit Kumar Jha, Advocate
For the Respondent/s : Mr.Jitendra Kr. Roy 1, SC-13
(In Civil Writ Jurisdiction Case No. 14326 of 2019)
For the Petitioner/s : Mr.Rajnish Kumar Choubey, Advocate
For the Respondent/s : Mr.Madhaw Prasad Yadav ( GP-23 )
Mr. Rajesh Kumar Sinha, AC to GP-23
Mr. Ritesh Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 17350 of 2019)
For the Petitioner/s : Mr.Sanjay Kumar, Advocate
For the Respondent/s : Mr.Ritesh Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 20754 of 2019)
For the Petitioner/s : Mr.Raghav Prasad No.1, Advocate
For the Respondent/s : Ms. Namrata Singh, AC to GA-12
Ms. Vandana Kishore, Advocate
(In Civil Writ Jurisdiction Case No. 23017 of 2019)
For the Petitioner/s : Mr.Suresh Prasad Sah @ Baranwal, Advocate
For the Respondent/s : Ms. Namrata Singh, AC to GA-12
(In Civil Writ Jurisdiction Case No. 24625 of 2019)
For the Petitioner/s : Mr.Rashid Izhar, Advocate
For the Respondent/s : Mr.Ritesh Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 24828 of 2019)
For the Petitioner/s : Mr.Gopal Kumar Jha, Advocate
For the Respondent/s : Mr.Prabhakar Jha (GP27)
Mr. Hari Mohan Mishra, AC to GP-27
Mr. Ritesh Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 25306 of 2019)
For the Petitioner/s : Mr.Dr. Sanjay Kumar Singh, Advocate
For the Respondent/s : Mr.Ritesh Kumar, Advocate
Ms. Vandana Kishore, Advocate
(In Civil Writ Jurisdiction Case No. 2474 of 2020)
For the Petitioner/s : Mr.Anil Kumar, Advocate
For the Respondent/s : Mr.Ritesh Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 2813 of 2020)
For the Petitioner/s : Mr.Binodanand Mishra, Advocate
For the Respondent/s : Mr.Ritesh Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 3235 of 2020)
For the Petitioner/s : Mr.Manish Kumar, Advocate
For the Respondent/s : Mr.Ritesh Kumar, Advocate
Ms. Vandana Kishore, Advocate
(In Civil Writ Jurisdiction Case No. 4677 of 2020)
For the Petitioner/s : Mr.Indrajesh Kumar, Advocate
For the Respondent/s : Mr.Kameshwar Kumar (GP17)
Mr. Arbind Kumar, AC to GP-17
Mr. Ritseh Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 6467 of 2020)
For the Petitioner/s : Mr.Baleshwar Kamat, Advocate
For the Respondent/s : Ms. Namrata Singh, AC to GA-12
Ms. Vandana Kishore, Advocate
(In Civil Writ Jurisdiction Case No. 48 of 2021)
Patna High Court CWJC No.8271 of 2021(5) dt.19-07-2023
12/14
For the Petitioner/s : Mr.Jibendra Mishra, Advocate
For the Respondent/s : Mr.Ritesh Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 4118 of 2021)
For the Petitioner/s : Mr.Amarnath Jha, Advocate
For the Respondent/s : Mr. Ritesh Kumar, Advocate
Ms. Vandana Kishore, Advocate
(In Civil Writ Jurisdiction Case No. 6568 of 2021)
For the Petitioner/s : Mr.Surya Narayan Yadav, Advocate
For the Respondent/s : Mr. Ritesh Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 6716 of 2021)
For the Petitioner/s : Mr.Amrit Abhijat, Advocate
For the Respondent/s : Mr.Subhash Chandra Mishra, SC-16
Ms. Vandana Kishore, Advocate
(In Civil Writ Jurisdiction Case No. 7683 of 2021)
For the Petitioner/s : Mr.Kumar Ravi Shankar, Advocate
For the Respondent/s : Mr.Ritesh Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 9920 of 2021)
For the Petitioner/s : Mr.Rajesh Mohan, Advocate
For the Respondent/s : Mr.Ritesh Kumar, Advocate
Ms. Vandana Kishore, Advocate
(In Civil Writ Jurisdiction Case No. 11489 of 2021)
For the Petitioner/s : Mr.Tapeshwar Sharma, Advocate
For the Respondent/s : Mr.Ritesh Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 14509 of 2021)
For the Petitioner/s : Mr.Diwakar Prasad Singh, Advocate
For the Respondent/s : Mr.Ritesh Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 14863 of 2021)
For the Petitioner/s : Mr.Diwakar Prasad Singh, Advocate
For the Respondent/s : Mr.Ritesh Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 14902 of 2021)
For the Petitioner/s : Mr.Diwakar Prasad Singh, Advocate
For the Respondent/s : Mr.Ritesh Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 17183 of 2021)
For the Petitioner/s : Mr.Md. Ziaul Quamar, Advocate
For the Respondent/s : Mr.Subhash Chandra Mishra, SC-16
(In Civil Writ Jurisdiction Case No. 17203 of 2021)
For the Petitioner/s : Mr.Sarangdhar Jha, Advocate
For the Respondent/s : Mr.Jitendra Kr. Roy 1 (SC-13)
(In Civil Writ Jurisdiction Case No. 17668 of 2021)
For the Petitioner/s : Mr.Amarnath Jha, Advocate
For the Respondent/s : Mr.Madhaw Prasad Yadaw ( GP23 )
Mr. Rajesh Kumar Sinha, AC to GP-23
Mr. Ritesh Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 17982 of 2021)
For the Petitioner/s : Mr.Sanjeev Kumar Singh, Advocate
For the Respondent/s : Ms. Binita Singh (SC-28)
Mr. Nishant Kumar Jha, Advocate
Mr. Sudhanshu Trivedi, Advocate
(In Civil Writ Jurisdiction Case No. 18300 of 2021)
For the Petitioner/s : Mr.Nafisuzzoha, Advocate
For the Respondent/s : Mr.Subhash Chandra Mishra, SC-16
(In Civil Writ Jurisdiction Case No. 18556 of 2021)
For the Petitioner/s : Mr.Nafisuzzoha, Advocate
For the Respondent/s : Ms. Namrta Singh, AC to GA-12
(In Civil Writ Jurisdiction Case No. 19778 of 2021)
For the Petitioner/s : Mr.Nafisuzzoha, Advocate
For the Respondent/s : Mr.Prabhakar Jha (GP27)
Patna High Court CWJC No.8271 of 2021(5) dt.19-07-2023
13/14
Mr. Umesh Narayan Dubey, AC to GP-27
Ms. Vandana Kishore, Advocate
Mr. Ritesh Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 20061 of 2021)
For the Petitioner/s : Mr.Pramod Mishra, Advocate
For the Respondent/s : Mr.Ritesh Kumar, Advocate
Ms. Vandana Kishore, Advocate
(In Civil Writ Jurisdiction Case No. 20226 of 2021)
For the Petitioner/s : Mr.Sanjeet Kumar, , Advocate
For the Respondent/s : Mr.Jitendra Kumar Roy 1 ( SC-13 )
(In Civil Writ Jurisdiction Case No. 20301 of 2021)
For the Petitioner/s : Mr.Kumar Ravi Shankar, Advocate
For the Respondent/s : Mr.Ritesh Kumar, Advocate
Ms. Vandana Kishore, Advocate
(In Civil Writ Jurisdiction Case No. 20590 of 2021)
For the Petitioner/s : Mr.Vijay Kumar Sinha, Advocate
For the Respondent/s : Mr.Madhaw Pd. Yadaw (GP-23)
Mr. Sanjay Kumar, AC to GP-23
Mr. Ritesh Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 20738 of 2021)
For the Petitioner/s : Mr.Binodanand Mishra, Advocate
For the Respondent/s : Mr.Ritesh Kumar, Advocate
Ms. Vandana Kishore, Advocate
(In Civil Writ Jurisdiction Case No. 1589 of 2022)
For the Petitioner/s : Mr.Prem Chand Yadav, Advocate
For the Respondent/s : Mr.Jitendra Kr. Roy 1 (SC-13)
Mr. Ritesh Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 4196 of 2022)
For the Petitioner/s : Mr.Ravi Prakash Dwivedi, Advocate
For the Respondent/s : Mr.Madhaw Pd. Yadaw (GP-23)
Ms. Meera Singh, AC to GP-23
Ms. Vandana Kishore, Advocate
Mr. Ritesh Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 4400 of 2022)
For the Petitioner/s : Mr.Shekhar Kumar Singh
For the Respondent/s : Mr.Ritesh Kumar
(In Civil Writ Jurisdiction Case No. 4616 of 2022)
For the Petitioner/s : Mr.Raja Surendra Mohan, Advocate
For the Respondent/s : Mr. Prabhakhar Jha, GP-27
Mr. Mukund Mohan Jha, AC to GP-27
Mr. Ritesh Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 5569 of 2022)
For the Petitioner/s : Mr.Shivam, Advocate
For the Respondent/s : Mr.Ritesh Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 5749 of 2022)
For the Petitioner/s : Mr.Shivam, Advocate
For the Respondent/s : Mr.Ritesh Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 6379 of 2022)
For the Petitioner/s : Mr.Alok Kumar Singh, Advocate
For the Respondent/s : Mr.Ritesh Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 7818 of 2022)
For the Petitioner/s : Mr.Bal Krishna Mishra, Advocate
For the Respondent/s : Mr.Madhaw Prasad Yadaw ( GP 23 )
Mr. Arvind Kumar, AC to GP-23
Mr. Ritesh Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 13615 of 2022)
For the Petitioner/s : Mr.Kumar Ravi Shankar, Advocate
Patna High Court CWJC No.8271 of 2021(5) dt.19-07-2023
14/14
For the Respondent/s : Mr.Ritesh Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 14871 of 2022)
For the Petitioner/s : Mr.Deeksha Singh, Advocate
For the Respondent/s : Mr.Ritesh Kumar, Advocate
(In Civil Writ Jurisdiction Case No. 15896 of 2022)
For the Petitioner/s : Mr.Md. Rahmatullah, Advocate
For the Respondent/s : Mr.Subhash Chandra Mishra, SC-16
======================================================
CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
SINGH
and
HONOURABLE MR. JUSTICE MADHURESH PRASAD
and
HONOURABLE MR. JUSTICE NAWNEET KUMAR
PANDEY
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
SINGH)
5 19-07-20231. We have heard learned counsels for the petitioners and learned counsel representing B.N. Mandal University.
2. List these cases for further hearing to consider the terms of reference on 02.08.2023.
(Chakradhari Sharan Singh, J) ( Madhuresh Prasad, J) ( Nawneet Kumar Pandey, J) SUMIT/-
U