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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(5) in The Assam Agricultural University Act, 1968

(5)to institute courses of study and hold examination for, and confer degrees, diplomas, certificates and other academic distinctions on person who has pursued a course of study as prescribed or carried out research in the University or institution recognised in this behalf by the University as may be prescribed ;