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[Cites 0, Cited by 0] [Section 290] [Entire Act]

State of Odisha - Subsection

Section 290(1) in Orissa Municipal Rules, 1953

(1)A grant of Rs............a month is sanctioned from the..........20...........to the...........20......for the School at..........in thana...........on the following conditions :
(a)That Rs.............a month at least the regularly contributed from private sources.
(b)That the following scale of expenditure be maintained -
Head MasterSecond MasterThird MasterFourth MasterFifth MasterPrized, library and contingenciesTotal