Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73A] [Entire Act] State of Manipur - Subsection Section 73A(3) in The Manipur Co-operative Societies Act, 1976 (3)No person shall, at the time, be a member of the Board of more than one society of the same type or category and more than three societies of different types or categories.
