6. [Joining the Gramdan subsequent to the establishment and constitution of Gram Sabha. [Substituted by Bihar Act 6 of 1978, vide Section 5 (w.e.f. 23rd August, 1978).]
- Any person may join Gramdan of the village subsequent to the establishment and constitution of the Gram Sabha by making a declaration in the same form and manner as prescribed in Section 5.
