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State of Bihar - Section

Section 23 in Bihar Land Reforms Rules, 1951

23. Manner of final publication of Compensation Assessment Roll under Section 28.

- After all objections and appeals have been disposed of in respect of any Compensation Assessment Roll or after the period for filing an appeal has expired, the Compensation Officer shall publish the Compensation Assessment Roll by affixing it to the notice board of the office of the Sub-divisional Officer or Collector of the Sub-division or district in which the Compensation Assessment Roll has been prepared.