Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 148(8)] [Section 148] [Entire Act] Union of India - Subsection Section 148(8)(a) in The Navy (Pay And Allowances) Regulations, 1966 (a)the operator of the diver's control panel shall receive the one-fifth rate in respect of only one such diver;