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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Odisha - Subsection

Section 56(1)(c) in The Orissa Port Trust Act, 1962

(c)for the execution of any work, the provision of any plant, or the doing of any other thing which it has the power to execute, provide or to do;