Himachal Pradesh High Court
Krishan Lal Chaudhary vs . State Of H.P And on 10 January, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Krishan Lal Chaudhary vs. State of H.P and .
others.
CWP No. 178 of 2023 10.01.2023 Present: Mr. Bimal Gupta, Senior Advocate with Mr. Gurinder Singh Parmar and Mr. Varun Thakur, Advocates for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. Y.W. Chauhan, Sr. Addl. A.G, Mr. Y.P.S. Dhaulta, Addl. A.G, and Mr. J.S. Guleria, Dy. A.G for the respondent.
Issue notice. Mr. Y.P.S. Dhaulta, learned Additional Advocate General appears and waives service of notice on behalf of the respondent.
Reply/instructions within two days.
List on 12th January, 2023.
( Tarlok Singh Chauhan )
Judge
January 10, 2023 ( Virender Singh )
(naveen) Judge
::: Downloaded on - 10/01/2023 20:37:16 :::CIS