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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(3) in National Rural Employment Guarantee Scheme - AP Social Audit Rules, 2008

(3)On every social audit finding, the Observer shall record, in his writing, evidence of the job card holders and the version of the persons indicted in the social audit. Thereafter, statements so record* shall be read over to the deponent and his/ her signature obtained.