Bombay High Court
Parag Milks Foods Ltd vs The State Of Maharashtra Thr Principal ... on 10 April, 2024
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
3.WP11719_2023.DOC
Vidya Amin
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 11719 OF 2023
WITH
INTERIM APPLICATION NO. 1507 OF 2024
Parag Milks Foods Ltd. ... Petitioner
Versus
The State of Maharashtra, through Principal Secretary ...Respondents
& Anr.
WITH
WRIT PETITION NO. 10540 OF 2023
WITH
INTERIM APPLICATION NO. 1501 OF 2024
VRS Foods Ltd. ... Petitioner
Versus
The State of Maharashtra, through Principal Secretary, ...Respondents
Dept. of Agriculture and Animal Husbandry & Ors.
WITH
WRIT PETITION NO. 10543 OF 2023
WITH
INTERIM APPLICATION (St.) NO. 4077 OF 2024
M/s. S.R. Thorat Milk Product Pvt. Ltd. ... Petitioner
Versus
The State of Maharashtra, through Principal Secretary, ...Respondents
Dept. of Agriculture and Animal Husbandry & Ors.
WITH
WRIT PETITION NO. 14732 OF 2023
WITH
INTERIM APPLICATION (St.) NO. 4545 OF 2024
Govind Milk and Milk Products Pvt. Ltd. & Ors. ... Petitioners
Versus
The State of Maharashtra, through Principal Secretary, ...Respondents
Dept. of Agriculture and Animal Husbandry & Anr.
Page 1 of 2
10 April, 2024
3.WP11719_2023.DOC
WITH
WRIT PETITION NO. 199 OF 2024
Sunfresh Agro Industries Pvt. Ltd. ... Petitioner
Versus
The State of Maharashtra, through Principal Secretary, ...Respondents
Dept. of Agriculture and Animal Husbandry & Anr.
Mr. P.B. Shah a/w. Mr. Kayval Shah for the petitioners/applicants.
Mr. G.S. Godbole, Senior Advocate a/w. Ms. Shruti D. Vyas, Addl. G.P.
and Ms. P.J. Gavhane, AGP for the State.
WITH
WRIT PETITION NO. 1819 OF 2023
Indapur Dairy and Milk Products Ltd. ... Petitioner
Versus
The State of Maharashtra, through Principal Secretary, ...Respondents
Dept. of Agriculture and Animal Husbandry & Anr.
Mr. Tejas Deshmukh for the petitioner.
Mr. G.S. Godbole, Senior Advocate a/w. Ms. Shruti D. Vyas, Addl. G.P.
and Ms. P.N. Diwan, AGP for the State.
_______________________
CORAM: G. S. KULKARNI &
FIRDOSH P. POONIWALLA, JJ.
DATED: 10 April, 2024
_______________________
P.C.
We have heard learned counsel for the parties extensively. We propose to pass final order on the petition. Accordingly, stand over to 15 April, 2024 under the caption "For passing orders".
(FIRDOSH P. POONIWALLA, J.) (G. S. KULKARNI , J.) Page 2 of 2 Signed by: Vidya S. Amin 10 April, 2024 Designation: PS To Honourable Judge Date: 12/04/2024 11:21:47