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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(e) in The Punjab Animal Contagious Diseases Rules, 1953

(e)If after examination, the Veterinary Surgeon certifies that the animal is infective but not diseased, the animal shall be dealt with in the manner laid down in the Rules regarding infective animals.