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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(7) in The Bihar Civil Court Staff (Class III and Class IV) Rules, 2009

(7)Final Written Tests shall be of 90 marks, consisting of objective cum subjective type question, comprising of four following papers.
(a)English language - consisting of-letter writing, essay, precis, comprehension and vocabulary (20 marks).
(b)Hindi language - consisting of letter writing, essay, precis, comprehension and vocabulary (20 marks).
(c)Mathematics of matriculation standards (25 marks).
(d)General knowledge and current affairs (25 marks).
Explanation.-The Co-ordination Committee may consider the pattern of subjective cum objective test of the final written examination, considering the number of vacancies as well as the number of candidates, as well as consider the feasibility as to whether the Preliminary and Final Tests can be entrusted to a professional management group, which normally undertakes conduct of such examination for selection/appointment of candidates in Public/Private Sector/large Organization.