Supreme Court - Daily Orders
R. Muthukumar vs The Chairman And Managing Director ... on 12 July, 2019
Bench: R. Banumathi, A.S. Bopanna
ITEM NO.3 + 44 COURT NO.7 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 9528/2019
(Arising out of impugned final judgment and order dated 02-08-2018
in WA No. 574/2017 passed by the High Court Of Judicature At
Madras)
R. MUTHUKUMAR & ORS. Petitioner(s)
VERSUS
THE CHAIRMAN AND MANAGING DIRECTOR TANGEDCO & ORS. Respondent(s)
(FOR ADMISSION and Interim Relief and
IA No.94695/2019-CONDONATION OF DELAY IN FILING and
IA No.94696/2019-CONDONATION OF DELAY IN REFILING)
WITH
Petition(s) for Special Leave to Appeal (C) No(s).15629-15639/2019
(FOR ADMISSION and Interim Relief and
IA No.83611/2019-CONDONATION OF DELAY IN REFILING)
Date : 12-07-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE A.S. BOPANNA
For Petitioner(s) Mr. S. Nagamuthu,Sr.Adv.
Mr. K.S. Govinda Prasad,Adv.
Mr. Abhinav Agrawal, AOR
Mr. Rajesh Kumar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matters before another Bench, after obtaining order from Hon’ble the Chief Justice of India. (MAHABIR SINGH) Signature Not Verified (PARVEEN KUMARI PASRICHA) COURT MASTER Digitally signed by MAHABIR SINGH Date: 2019.07.13 BRANCH OFFICER 13:34:13 IST Reason: