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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Tamilnadu - Subsection

Section 64(2) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(2)A copy of every proceedings relating to an amount of expenditure exceeding Rs. 25,000 (Rupees twenty-five thousand only) shall be sent to the Auditor and each proceeding in respect of an amount exceeding expenditure of Rs. 1,00,000 (Rupees one lakh only) shall also be sent to the Director.