Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 21 in Rajasthan State Accredited Journalists Medical Facility Scheme 2009 21. Enrollment of the Private Hospital. - The criteria for Empanelling private hospital would be as per (Annexure IV- mediclaim policy)
