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[Cites 2, Cited by 0]

Delhi High Court - Orders

Rajkumar Sabu vs Kaushalya Devi Sabu & Ors on 10 March, 2023

Author: Amit Bansal

Bench: Amit Bansal

$~18 & 20
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     CS(COMM) 761/2016, I.A. 7624/2016 (O-XXXIX R-1 & 2), I.A.
      5875/2020 (O-XXXIX R-2A), I.A. 7863/2020 (O-39 R-2A), I.A.
      8923/2020 (u/s 151 CPC), I.A. 11028/2020 (O-VI R-17 for
      amendment of WS), I.A. 11390/2020 (u/s 151 CPC), CRL.M.A.
      12366/2020 (u/s 340 CrPC), I.A. 11256/2021 (for directions), I.A.
      12175/2021 (for condonation of delay of 42 days in filing reply to I.A.
      8923/2020), I.A. 8441/2022 (O-XXXIX R-2A), I.A. 12815/2022
      (seeking directions and appointment of LC), I.A. 14470/2022 (O-
      XXVI R-9), I.A. 14471/2022 (O-XXXIX R-2A), I.A. 15950/2022 (for
      directions), I.A. 16205/2022 (O-XI R-1(5)), I.A. 16206/2022 (for
      exemption), I.A. 3432/2023 (O-XI R-1(10))

      RAJKUMAR SABU                                   ..... Plaintiff
                  Through:            Mr.C.M.Lall, Sr. Advocate with
                                      Mr.Divyakant Lahoti, Mr.Parikshit
                                      Ahuja, Ms. Vindhya Mehra and Ms.
                                      Ananya Chug, Advocates.
                           versus
      KAUSHALYA DEVI SABU
      & ORS.                                           ..... Defendants
                  Through:            Mr.Saurabh Kirpal, Sr.Advocate with
                                      Mr.Shailen   Bhatia,      Mr.Anirudh
                                      Bakhru and Mr. Arvan Chatterjee,
                                      Advocates.

+     CS(COMM) 97/2020, I.A. 7475/2020 (for directions), I.A. 8922/2020
      (O-XI R-2), I.A. 8938/2020 (for permission to take Addl. documents
      on record), I.A. 10105/2020 (for directions), I.A. 10106/2020 (for
      directions), I.A. 10994/2020 (O-VI R-17), I.A. 11067/2020 (for
      condonation of delay of 30 days in filing reply in IA 8922/2022), I.A.
      11938/2021 (for directions), I.A. 8834/2022 (for early hearing on IA
      156/2016)

      SABU TRADE PVT LTD                                 ..... Plaintiff


                                                         Signature Not Verified
                                                         Digitally Signed By:AMIT
                                                         BANSAL

CS(COMM) 761/2016 and connected                                  Page 1 of 2 19:06:48
                                                         Signing Date:10.03.2023
                            Through:     Mr.Saurabh Kirpal, Sr.Advocate with
                                        Mr.Shailen   Bhatia,    Mr.Anirudh
                                        Bakhru,Mr. Arvan Chatterjee, Ms.
                                        Tanima Gaur and Mr.Nikhil Arora
                                        Advocates.
                           versus

      RAJ KUMAR SABU & ANR                               ..... Defendants
                           Through:     Mr.C.M.Lall, Sr. Advocate with
                                        Mr.Divyakant Lahoti, Mr.Parikshit
                                        Ahuja, Ms. Vindhya Mehra and Ms.
                                        Ananya Chug, Advocates.
      CORAM:
      HON'BLE MR. JUSTICE AMIT BANSAL

                           ORDER

% 10.03.2023

1. It is not possible to take up these matters for hearing today as I already have two part-heard matters fixed for hearing today.

2. List on 19th April, 2023.

AMIT BANSAL, J MARCH 10, 2023 sr Signature Not Verified Digitally Signed By:AMIT BANSAL CS(COMM) 761/2016 and connected Page 2 of 2 19:06:48 Signing Date:10.03.2023