Delhi High Court - Orders
Rajkumar Sabu vs Kaushalya Devi Sabu & Ors on 10 March, 2023
Author: Amit Bansal
Bench: Amit Bansal
$~18 & 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 761/2016, I.A. 7624/2016 (O-XXXIX R-1 & 2), I.A.
5875/2020 (O-XXXIX R-2A), I.A. 7863/2020 (O-39 R-2A), I.A.
8923/2020 (u/s 151 CPC), I.A. 11028/2020 (O-VI R-17 for
amendment of WS), I.A. 11390/2020 (u/s 151 CPC), CRL.M.A.
12366/2020 (u/s 340 CrPC), I.A. 11256/2021 (for directions), I.A.
12175/2021 (for condonation of delay of 42 days in filing reply to I.A.
8923/2020), I.A. 8441/2022 (O-XXXIX R-2A), I.A. 12815/2022
(seeking directions and appointment of LC), I.A. 14470/2022 (O-
XXVI R-9), I.A. 14471/2022 (O-XXXIX R-2A), I.A. 15950/2022 (for
directions), I.A. 16205/2022 (O-XI R-1(5)), I.A. 16206/2022 (for
exemption), I.A. 3432/2023 (O-XI R-1(10))
RAJKUMAR SABU ..... Plaintiff
Through: Mr.C.M.Lall, Sr. Advocate with
Mr.Divyakant Lahoti, Mr.Parikshit
Ahuja, Ms. Vindhya Mehra and Ms.
Ananya Chug, Advocates.
versus
KAUSHALYA DEVI SABU
& ORS. ..... Defendants
Through: Mr.Saurabh Kirpal, Sr.Advocate with
Mr.Shailen Bhatia, Mr.Anirudh
Bakhru and Mr. Arvan Chatterjee,
Advocates.
+ CS(COMM) 97/2020, I.A. 7475/2020 (for directions), I.A. 8922/2020
(O-XI R-2), I.A. 8938/2020 (for permission to take Addl. documents
on record), I.A. 10105/2020 (for directions), I.A. 10106/2020 (for
directions), I.A. 10994/2020 (O-VI R-17), I.A. 11067/2020 (for
condonation of delay of 30 days in filing reply in IA 8922/2022), I.A.
11938/2021 (for directions), I.A. 8834/2022 (for early hearing on IA
156/2016)
SABU TRADE PVT LTD ..... Plaintiff
Signature Not Verified
Digitally Signed By:AMIT
BANSAL
CS(COMM) 761/2016 and connected Page 1 of 2 19:06:48
Signing Date:10.03.2023
Through: Mr.Saurabh Kirpal, Sr.Advocate with
Mr.Shailen Bhatia, Mr.Anirudh
Bakhru,Mr. Arvan Chatterjee, Ms.
Tanima Gaur and Mr.Nikhil Arora
Advocates.
versus
RAJ KUMAR SABU & ANR ..... Defendants
Through: Mr.C.M.Lall, Sr. Advocate with
Mr.Divyakant Lahoti, Mr.Parikshit
Ahuja, Ms. Vindhya Mehra and Ms.
Ananya Chug, Advocates.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 10.03.2023
1. It is not possible to take up these matters for hearing today as I already have two part-heard matters fixed for hearing today.
2. List on 19th April, 2023.
AMIT BANSAL, J MARCH 10, 2023 sr Signature Not Verified Digitally Signed By:AMIT BANSAL CS(COMM) 761/2016 and connected Page 2 of 2 19:06:48 Signing Date:10.03.2023