Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111] [Entire Act] State of Karnataka - Subsection Section 111(iii) in Karnataka Agricultural Produce Marketing Act 1966 (iii)giving aid to financially weak [or needy] [Inserted by Act 17 of 1980 w.e.f.30.6.1979] market committees in the form of loans and grants;
