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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Bihar - Subsection

Section 61(2) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(2)Superintendent of the institution shall ensure that there is no abuse, neglect and maltreatment and this include the staff being aware of what constitutes abuse, neglect and maltreatment as well as early indicators of abuse, neglect and maltreatment and how to respond to these.