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[Cites 0, Cited by 0] [Section 40(10)] [Section 40] [Entire Act]

State of Karnataka - Subsection

Section 40(10)(b) in Visvesvaraya Technological University Act, 1994

(b)The maximum number of students to be admitted to a course of study shall not exceed the intake fixed by the Government and any admission made after coming into force of this Act, in excess of the intake shall be invalid.