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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(1)(j) in The Maharashtra Irrigation (Pimpri Water Supply) Rules, 1964

(j)If the owner fails to provide suitable arrangements to the satisfaction of the Executive Engineer for the proper disposal of waste water, which is likely to be insanitary and injurious to public health;