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[Cites 0, Cited by 6] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(a) in The Wild Life (Protection) Act, 1972

(a)the Director of Wild Life Preservation or any other officer authorised in this behalf by the Central Government; or
(aa)Member-Secretary, Central Zoo Authority in matters relating to violation of the provisions of Chapter IV-A; or
(ab)Member-Secretary, Tiger Conservation Authority; or
(ac)Director of the concerned tiger reserve; or