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Union of India - Section

Section 20 in Insurance Regulatory and Development Authority of India (Health Insurance) Regulations, 2016

20. Standard Definition of terms in health insurance policies.

- (not applicable for Personal Accident and Travel policies)i. Phrases and terms used in all health insurance policies issued by Life Insurers, General Insurers and Health Insurers shall carry the meaning attached to them as specified in 'Standard Definitions', if any, issued by the Authority from time to time, through Guidelines.