27. Veterinary and Animal Sciences Extension Education Council.
(1)There shall be a Veterinary and Animal Sciences Extension Education Council consisting of the following members, namely:-(i)the Vice-Chancellor. Ex-Officio Chairman;(ii)the Director of Animal Husbandry. Gujarat State or his representative not below the rank of the Joint Director, ex-officio;(iii)the Commissioner of Fisheries. Gujarat State or his representative not below' the rank of the Joint Commissioner, ex-officio;(iv)the Directors,(v)the Deans of Faculties;(vi)the Deans of Colleges;(vii)one Head of Department from each college to be nominated by the Vice-Chancellor, by rotation, in the manner as may be prescribed;(viii)one eminent person in the field of Extension Education from outside the University to be nominated by the Vice-Chancellor; and(ix)two progressive farmers having experience in animal husbandry practices, to be nominated by the Vice-Chancellor.(x)the Director of Extension Education as Member Secretary, ex-officio.(2)The term of members of the Veterinary and Animal Science Extension Education Council other than the ex-officio members shall be of two years.(3)The Veterinary and Animal Sciences Extension Education Council shall conduct its meetings and transact the business in such manner as may be prescribed.
