- Every shot-firer on duty shall be provided with-(a)a suitable shot-firing apparatus;(b)a suitable shot-firing cable;(c)a suitable electric lamp or torch, a whistle and a stop watch;(d)a tool, made entirely of wood, suitable for charging and stemming shot-holes;(e)a scraper made of brass or wood suitable for cleaning out shot-holes;(f)a pair of suitable crimpers for crimping detonators;(g)where detonators are used, a pricker made of wood or of a non-ferrous metal for priming cartridges;(h)a suitable tool for detecting cracks;(i)a methanometer for detection of inflammable gas in case of solid blasting;(j)a circuit tester for checking shot-firing circuits.(2)No tool or appliance other than that provided under sub-regulation (1) shall be used by a shot-firer.
