Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Haryana - Subsection Section 9(1)(vi) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002 (vi)to take steps to arrange loans from the banks directly to the farmers as well as private entrepreneurs to achieve its objectives;