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State of Jammu-Kashmir - Section

Section 7 in Jammu and Kashmir Governors Special Security Force Act, 2018

7. Members of the Force always on active duty.

- Every member of the Force, not on leave or under suspension, shall, for the purposes of this Act, be always on active duty and may at any time be employed or deployed in any manner which is consistent with the duties and responsibilities of the Force under this Act.