Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 214A(2)] [Section 214A] [Entire Act]

State of West Bengal - Subsection

Section 214A(2)(d) in The West Bengal Panchayat Act, 1973

(d)to examine the accounts of stores and stocks maintained by the Panchayats within the area of their respective jurisdictions;